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Delhi High Court to AAP Government: Indicate Steps Taken to Fill Vacancies in Fire Department - (08 Aug 2019)

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Delhi High Court has asked the AAP Government to indicate steps it has taken to fill the vacancies in the fire department, which according to a plea, is facing a “manpower crunch” due to more than 1,500 vacancies.

Tags : DELHI HIGH COURT   FIRE DEPARTMENT  

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