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Apex Court Asks Nirmohi Akhara to Prove Ayodhya Claim - (08 Aug 2019)

PROPERTY

Apex Court has asked the Nirmohi Akhara as to whether it has any revenue records and oral evidence to establish its possession over the Ram Janmabhoomi-Babri Masjid disputed site in Ayodhya.

Tags : APEX COURT   NIRMOHI AKHARA  

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