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Rajya Sabha Passes Supreme Court (Number of Judges) Amendment Bill, 2019 - (08 Aug 2019)

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Rajya Sabha has passed the Supreme Court (Number of Judges) Amendment Bill, 2019. This Bill seeks to increase the number of Supreme Court judges from the present 30 to 33 with a view to reducing pendency of cases.

Tags : RAJYA SABHA   SUPREME COURT (NUMBER OF JUDGES) AMENDMENT BILL   2019  

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