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Andhra Pradesh High Court: Don’t Reduce Purchase of Green Power - (07 Aug 2019)

ELECTRICITY

Andhra Pradesh High Court has ordered the state power transmission firm to refrain from arbitrarily reducing the power it evacuates from renewable projects, giving a breather to developers who have set up more than 7,500 MW of solar and wind energy capacity.

Tags : ANDHRA PRADESH HIGH COURT   GREEN POWER  

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