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Payal Tadvi Suicide:Bombay High Court Pulls Up Investigators for Gaps in Probe - (07 Aug 2019)

CRIMINAL

Bombay High Court while hearing the bail pleas of three women doctors accused of abetting the suicide of their junior colleague Payal Tadvi has pulled up the prosecution for "lacunae" in an investigation.

Tags : BOMBAY HIGH COURT   PAYAL TADVI  

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