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Delhi High Court Rejects Plea Challenging Title of Movie ‘Khandaani Shafakhana’ - (07 Aug 2019)

CIVIL

Delhi High Court has rejected a plea challenging the title of movie Khandaani Shafakhana, saying it presents a golden opportunity to approach a larger cross section of the society on the need to impart sex education and for lifting stigma attached to sexual diseases and their treatment.

Tags : DELHI HIGH COURT   KHANDAANI SHAFAKHANA  

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