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Rajya Sabha Passes Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2019 - (07 Aug 2019)

TENANCY

Rajya Sabha has passed the Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2019. The Bill aims at the speedy eviction of unauthorised occupants from government residential accommodations.

Tags : RAJYA SABHA   PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) AMENDMENT BILL   2019  

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