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Lok Sabha Passes Jammu and Kashmir Reorganisation Bill, 2019 - (07 Aug 2019)

CONSTITUTION

Lok Sabha has passed the Jammu and Kashmir Reorganisation Bill, 2019. The Bill scraps the special status given to the State of Jammu and Kashmir under Article 370 of the Constitution of India, 1950. Further the Bill splits the northern State into two Union Territories – Jammu and Kashmir and Ladakh.

Tags : LOK SABHA   JAMMU AND KASHMIR REORGANISATION BILL   2019  

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