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SC to Tarun Tejpal: Why Did You Apologise to Your Colleague if Sexual Assault Charges are False - (06 Aug 2019)

CRIMINAL

Supreme Court has asked founder-editor of Tehelka magazine Tarun Tejpal that why did he apologise to his former colleague if he claims the sexual assault charges against him were a sham, thereby putting him in a dock.

Tags : SC   TARUN TEJPAL  

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