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Madras High Court: Complete Inquiry Against Area Director of Special Olympics - (06 Aug 2019)

CIVIL

Madras High Court has directed the concerned authorities to complete the inquiry into the allegations raised against J.Paul Devasagayam, area director, Special Olympics Bharat-Tamil Nadu, with respect to the selection process of players made during the last year 2018 and pass appropriate orders on the same.

Tags : MADRAS HIGH COURT   SPECIAL OLYMPICS  

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