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Calcutta High Court Dismisses Bail Plea of Bharati Ghosh Aide - (06 Aug 2019)

CRIMINAL

Calcutta High Court has dismissed a bail plea by Sujit Mandal, a bodyguard of former West Midnapore police chief Bharati Ghosh, in an extortion case in which the former IPS officer is also an accused.

Tags : CALCUTTA HIGH COURT   BHARATI GHOSH  

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