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Bombay High Court Dismisses Plea by Witness in Sohrabuddin Encounter Case - (06 Aug 2019)

CRIMINAL

Bombay High Court has rejected a plea filed by a witness in the alleged fake encounter case of suspected gangster Sohrabuddin Sheikh, his wife Kasuar Bi and their aide, challenging the acquittal of 22 people in the case by a Special Court.

Tags : BOMBAY HIGH COURT   SOHRABUDDIN ENCOUNTER  

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