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Bombay HC Issues Notice to P. Chaidambaram in Rs. 10,000 Crores Suit Filed by 63 Moons Technologies - (06 Aug 2019)

CIVIL

Bombay High Court while taking note of the suit filed by 63 Moons Technologies Ltd in June 2019 seeking damages and compensation to the tune of Rs 10,000 crore from K P Krishnan, Secretary, Ministry of Skill Development and Entrepreneurship; P Chidambaram, former Union Finance Minister and Ramesh Abhishek, Secretary, DPIIT has summoned the three to appear before the court on October 15, 2019 to answer to the Plaintiff’s claim.

Tags : BOMBAY HC   P. CHAIDAMBARAM  

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