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Delhi Court Directs Unnao Rape Case Accused to be Shifted to Tihar Jail - (06 Aug 2019)

CRIMINAL

Delhi Court has directed expelled BJP MLA Kuldeep Singh Sengar, accused of raping a minor girl at his residence in Unnao in 2017, to be shifted to Tihar jail here from Sitapur prison in Uttar Pradesh.

Tags : DELHI COURT   TIHAR JAIL  

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