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Supreme Court Bans Registration of 2000cc+ Diesel Cars in NCR - (16 Dec 2015)

SC has banned registration of diesel-run SUVs and cars having engine capacity beyond 2000 cc with immediate effect till March 31, 2016. Commercial vehicles, which are not Delhi bound, have also been banned from entering Delhi and ordered all taxis in capital to switch to CNG by March 31 2016.

Tags : SC   REGISTRATION OF DIESEL-RUN SUVS AND CARS   COMMERCIAL VEHICLES   TAXIS  

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