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CCI Imposes Rs 2.7-Crore Penalty on Three Companies for Bid Rigging - (06 Aug 2019)

MRTP/ COMPETITION LAWS

Competition Commission of India (CCI) has imposed a total penalty of Rs 2.7 crore on three firms for indulging in anti-competitive practices by colluding to rig bid of a tender floated by Pune Municipal Corporation.

Tags : CCI   BID RIGGING  

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