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Delhi High Court to AAP Government: Put in Place Response System to Prevent Waterlogging - (06 Aug 2019)

CIVIL

Delhi High Court has directed the AAP Government to put in place a response system for preventing waterlogging in the Capital, which would automatically come into force when it rains. The Court asked the Public Works Department to keep monitoring for chances of rain in the city, and the moment it does, water pumps should be started to ensure waterlogging does not occur.

Tags : DELHI HIGH COURT   WATERLOGGING  

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