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Supreme Court Orders Unnao Rape Survivor and Lawyer to be Airlifted to AIIMS - (05 Aug 2019)

CIVIL

Supreme Court has ordered the Unnao rape survivor and her lawyer, both of whom were admitted to a Lucknow hospital with critical injuries after the car they were travelling in was rammed by a truck with blackened number plates to be airlifted to AIIMS in Delhi.

Tags : SUPREME COURT   UNNAO  

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