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Kerala High Court Rejects Single Bench Order for CBI Probe Into Killing of Youth Cong Worker - (05 Aug 2019)

CRIMINAL

Kerala High Court has rejected a Single Bench Order for a CBI probe into the killing of a Youth Congress worker in Kannur district. The Court allowed an appeal filed by the State Government against the Single Judge Bench Order.

Tags : KERALA HIGH COURT   CBI  

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