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Delhi High Court to DTC, DTIDCL: Ensure There are No Dilapidated Bus Queue Shelters in Delhi - (05 Aug 2019)

CIVIL

Delhi High Court has directed public transport bodies like Delhi Transport Corporation (DTC) and Delhi Transport Infrastructure Development Corporation Ltd (DTIDCL) which develop transportation infrastructure, to ensure that there were no dilapidated bus queue shelters in the national capital. The Court issued the direction on a PIL seeking a time-bound renovation of a dilapidated bus shelter on Deshbandhu Gupta Road as well as other such bus stops in the city.

Tags : DELHI HIGH COURT   DTC  

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