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Rajya Sabha Passes Repealing and Amending Bill, 2019 - (05 Aug 2019)

CONSTITUTION

Rajya Sabha has passed the Repealing and Amending Bill, 2019. This Bill will repeal 58 old central laws which the Government said has been done to achieve maximum governance.

Tags : RAJYA SABHA   REPEALING AND AMENDING BILL   2019  

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