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'Over 1,000 Cases Pending in Courts for 50 Years': CJI Directs HC Justices to Clear Them on Priority - (04 Aug 2019)

CJI during a function in Guwahati said he had addressed the chief justices of various high courts on July 10, during which he requested them, inter alia, to 'go after' the 50-year-old and the 25-year-old cases.

Tags : HIGH COURT  

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