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Punjab Police Wants CBI to 'Further Probe' 2015 Sacrilege Incidents, Cites SIT Chief's Findings - (03 Aug 2019)

The request for further probe came after the CBI filed its closure report in a special CBI court in Mohali last month, giving a clean chit to the accused in the three incidents of desecration of the Guru Granth Sahib in 2015 in Faridkot.

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