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Plea in Delhi High Court to Postpone Release of Film on Batla House Encounter - (03 Aug 2019)

The petition came up for hearing before Justice Vibhu Bakhru, who ordered a special screening in the high court on Monday to ascertain whether the film titled 'Batla House' and starring John Abraham would in any manner affect the trial of accused Ariz Khan.

Tags : COURT   HIGH COURT  

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