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NGT Junks Application Supporting Metro Car Shed at Aarey - (16 Dec 2015)

National Green Tribunal (NGT) has denied an intervention application filed by Mumbai Underground (a group of citizens from South Mumbai) , after they submitted an application stating that the Metro 3 car depot should come up at Aarey Colony as planned.

Tags : NATIONAL GREEN TRIBUNAL   METRO 3 CAR DEPOT  

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