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Unnao Rape Survivor Won't Be Airlifted to Delhi for Now, Says SC; Shifts Her Jailed Uncle to Tihar - (02 Aug 2019)

The decision comes a day after the apex court set a 45-day deadline for trial in the five cases related to the Unnao rape survivor even as it directed the CBI to complete the probe in the woman’s accident case within a week.

Tags : COURT  

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