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Uttarakhand High Court to Doctors: Serve in Remote Areas or Return Fee Subsidy with Interest - (02 Aug 2019)

SERVICE

Uttarakhand High Court has ordered a section of MBBS degree holders from the government medical colleges to either serve in state's remote areas for five years or return subsidies on their fees with interest, honouring their prior agreement.

Tags : UTTARAKHAND HIGH COURT   DOCTORS  

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