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Andhra Pradesh High Court Seeks Report on AIDS ‘Outbreak’ in Rajahmundry Jail - (02 Aug 2019)

CIVIL

Andhra Pradesh High Court while hearing a prisoner’s petition seeking bail for AIDS treatment has led to a shocking revelation that 27 inmates of the Rajamahendravaram Central Prison are afflicted by AIDS. The Court reacted sharply demanding the jail authorities furnish a detailed report on the total number of AIDS patients in the jail and the medical treatment being given to them.

Tags : ANDHRA PRADESH HIGH COURT   AIDS  

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