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Telangana High Court Directs Re-Autopsy on Slain Naxalite to Check Fake-Encounter Claim - (02 Aug 2019)

CRIMINAL

Telangana High Court has ordered a re-postmortem be done at Gandhi Hospital in order to know whether the alleged police encounter of Punnam Lingaiah alias Linganna, at Rallagadda village in Gundala Mandal of Bhadradri-Kothagudem district was fake or not.

Tags : TELANGANA HIGH COURT   RE-AUTOPSY  

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