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NGT Directs Centre, Delhi Government to Rerply Car Dealers' Plea - (16 Dec 2015)

National Green Tribunal (NGT) has issued notices to Ministries of Road Transport, Environment and Forests and Heavy Industries as well as Delhi Government and others over plea of car dealers seeking modification of order banning registration of new diesel vehicles.

Tags : NATIONAL GREEN TRIBUNAL   DELHI GOVERNMENT   DIESEL VEHICLES  

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