Delhi HC: Maintenance is Intended to Safeguard Dependent Spouse & Child’s Right to Live With Dignity  ||  Delhi HC: Any Person in India Has the Right to Legally Import Goods from Abroad  ||  Bombay HC: Can’t Quash Rape Cases on the Basis of Compromise  ||  Madras HC: Can’t Tap Individual’s Phone to Uncover Suspected Crime  ||  Karnataka HC: Women Commuters Oppose Ban on Bike Taxis in Karnataka  ||  Delhi HC: Inclusive Education is About Recognising That Every Child Has a Place in Classroom  ||  Delhi HC: Patanjali to Not Run Ads that are Disparaging to Dabur Products  ||  Delhi HC Upholds Rule Restricting Retention of GPRA by Central Armed Police Forces  ||  Delhi HC: Disability Pension Ensures that a Soldier is Not Left Without Support  ||  SC Declines Petition by Lalit Modi against BCCI Seeking Indemnification    

Lok Sabha Passes Protection of Children from Sexual Offences (Amendment) Bill, 2019 - (02 Aug 2019)

CRIMINAL

Lok Sabha has passed the Protection of Children from Sexual Offences (Amendment) Bill, 2019. The Bill, which has already been passed in Rajya Sabha, defines child pornography.

Tags : LOK SABHA   PROTECTION OF CHILDREN FROM SEXUAL OFFENCES (AMENDMENT) BILL   2019  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved