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Lok Sabha Passes Arbitration and Conciliation (Amendment) Bill, 2019 - (02 Aug 2019)

ARBITRATION

Lok Sabha has passed the Arbitration and Conciliation (Amendment) Bill, 2019. The Bill aims at making India an international arbitration hub by providing facilities for the settlement of commercial disputes.

Tags : LOK SABHA   ARBITRATION AND CONCILIATION (AMENDMENT) BILL   2019  

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