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After Setting Deadline, SC Designates Delhi District Judge to Hold Trial in Cases Related to Unnao Rape - (02 Aug 2019)

A bench of Chief Justice Ranjan Gogoi and Justices Deepak Gupta and Aniruddha Bose, which transferred the five cases from a CBI court in Lucknow to Delhi on Thursday, decided on the name of the district judge during in-chamber deliberations.

Tags : COURT   SC  

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