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Serve in Remote Areas or Return Fee Subsidy With Interest, Uttarakhand High Court Tells Doctors - (02 Aug 2019)

The state government had moved the court challenging the order of single-judge bench, which had relaxed the terms of the agreement and had relieved the doctors from their obligation to serve in state's remote areas for five years in lieu of the heavy concession on their fees.

Tags : COURT   HIGH COURT  

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