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SC Sets 45-day Deadline for Trial in Cases Related to Unnao Rape; Orders Rs 25L Compensation, CRPF Security - (01 Aug 2019)

The Supreme Court directed that the survivor, her mother and other members of the family will be provided security by the CRPF and an officer of the level of commandant will file a compliance report forthwith.

Tags : COURT   SUPREME COURT  

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