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Supreme Court Orders Central Security, Rs 25 Lakhs Compensation for Unnao Teen - (01 Aug 2019)

CIVIL

Supreme Court has transferred all five cases linked to the rape of a teenager in Uttar Pradesh - allegedly by a now-expelled BJP lawmaker - out of the State to Delhi, thereby causing a huge embarrassment to the Uttar Pradesh Government. The Supreme Court also ordered the State Government to pay a compensation of Rs. 25 lakh to the survivor by tomorrow.

Tags : SUPREME COURT   UNNAO TEEN  

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