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Patidar Agitation: Gujarat High Court Allows Bail to Alpesh Kathiriya in Sedition Case - (01 Aug 2019)

CRIMINAL

Gujarat High Court granted bail to Patidar quota agitation leader Alpesh Kathiriya in connection with a sedition case against him in Surat on the condition that he will not enter Surat. He will also have to regularly report to the investigation officer about his whereabouts.

Tags : PATIDAR AGITATION   GUJARAT HIGH COURT  

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