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Narayan Sai Rape Conviction: Gujarat High Court Grants Regular Bail to Two of Sai Aides - (01 Aug 2019)

CRIMINAL

Gujarat High Court has granted bail to two convict aides of self-styled godman convicted of rape, Narayan Sai. Sai and four others were convicted on charges of rape in April this year. Sai’s two female devotees and aides were sentenced to 10 years of imprisonment for being held guilty of conspiracy.

Tags : GUJARAT HIGH COURT   NARAYAN SAI RAPE  

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