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Delhi High Court Displeased Over Wastage of Taxpayer Money to Remove Encroachers from Govt Land - (01 Aug 2019)

CIVIL

Delhi High Court has directed the Centre to initiate prosecution against the CPWD officers who allowed the encroachment to go on since 1977 thereby expressing displeasure with "wastage" of nearly Rs 83 crore of "taxpayers money" to remove squatters from government flats at Sanjay Basti.

Tags : DELHI HIGH COURT   TAXPAYER MONEY  

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