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Delhi HC Grants Bail to AAP MLA Jarnail Singh in Assault Case - (16 Dec 2015)

Delhi High Court has granted anticipatory bail to Aam Aadmi Party (AAP) MLA Jarnail Singh who is accused of assaulting an MCD engineer and preventing him from demolishing an illegal structure in West Delhi.

Tags : DELHI HIGH COURT   JARNAIL SINGH  

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