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Delhi High Court to Govt: Form Action Plan to Make Delhi Crime-Free for Women - (01 Aug 2019)

CIVIL

Delhi High Court has observed while comparing the city to Mumbai where “women can walk freely in the night” then why can’t the Capital be safe for women. The Court asked the Delhi Government, the Delhi Police and other stakeholders to prepare an action plan to make the Capital"crime free for women”.

Tags : DELHI HIGH COURT   ACTION PLAN  

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