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NGT Rejects Plea Against Water Tankers in Delhi - (01 Aug 2019)

ENVIRONMENT

National Green Tribunal has rejected a plea against illegally running water supply tankers in the national capital. The petition alleged these water tankers are not registered with the Delhi Jal Board, the water utility in the city, and have been extracting groundwater without any consent. The Tribunal observed that the plea “lacks material” and alleges corruption “without stating any specific instances”.

Tags : NGT   WATER TANKERS  

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