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Rajya Sabha Passes Motor Vehicle (Amendment) Bill, 2019 - (01 Aug 2019)

MOTOR VEHICLES

Rajya Sabha has passed the Motor Vehicle (Amendment) Bill, 2019. The Bill has been passed with three Government amendments. Under the Bill the penalties for several offences has been increased.

Tags : RAJYA SABHA   MOTOR VEHICLE (AMENDMENT) BILL   2019  

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