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Women in Mumbai Walk Freely at Night, Why Not in Delhi, Asks High Court - (01 Aug 2019)

The bench also pointed out that over Rs 3,000 crore is lying unused in the Nirbhaya Fund, which was announced in 2013 after the gang rape and murder of a student in Delhi on December 16, 2012, and was not being used.

Tags : HIGH COURT  

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