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Allahabad HC Cancels Auction to Private Party for Realisation of Fee from Minor Minerals Vehicles - (16 Dec 2015)

Allahabad High Court has quashed an auction carried out by government officials, in which a private party was given the contract for realisation of fee from vehicles carrying minor minerals, on behalf of the Saharanpur zila panchayat. It has directed for a fresh auction.

Tags : ALLAHABAD HIGH COURT   MINOR MINERALS VEHICLES  

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