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Delhi High Court Rejects JNU Appointment Order of Linguistic Centre Chairperson - (31 Jul 2019)

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Delhi High Court has rejected an order of the Jawaharlal Nehru University appointing a Persian language professor as the chairperson of Linguistic Centre. The Court directed the Executive Council of JNU to appoint chairperson from the Linguistic Centre itself in accordance with the practice and the law.

Tags : DELHI HIGH COURT   JNU APPOINTMENT  

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