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Allahabad High Court Grants One-Day Parole to Unnao Rape Survivor's Uncle - (31 Jul 2019)

CRIMINAL

Allahabad High Court has granted one-day parole to Unnao rape survivor's uncle Mahesh Singh to attend the last rites of his wife who was killed in a road accident. The High Court directed the jail superintendent and district authorities to ensure that Singh is taken for the cremation at Gangaghat in tight security.

Tags : ALLAHABAD HIGH COURT   PAROLE  

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