Supreme Court: Nothing More Essential than Filling Up Judicial Vacancies - (31 Jul 2019)
SERVICE
Supreme Court has observed while monitoring the progress made by all 24 High Courts and 36 States and UTs that nothing nothing can be more important than filling up huge vacancies of judicial officers in trial courts across the country. The Court on October 22 last year had, on its own, taken note of over 5,000 vacant posts of judicial officers in lower courts and sought information from all the High Courts, States and Union Territories .
Tags : SUPREME COURT JUDICIAL VACANCIES
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