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Telangana High Court Asks Police to Submit Details on Nowhera Shaik Case - (31 Jul 2019)

CRIMINAL

Telangana High Court has directed the State police to submit details before it regarding the cases filed against Nowhera Shaik of Heera Gold Exim Private Limited and number of bails granted or declined in such cases and related material by next week.

Tags : TELANGANA HIGH COURT   NOWHERA SHAIK  

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