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'Threatened' By Accused's Kin, Unnao Rape Survivor Had Written Letter to Chief Justice Gogoi - (31 Jul 2019)

An official of the Supreme Court said the letter written in Hindi has been received by the office of the Chief Justice Ranjan Gogoi who has asked the court's Secretary General to prepare a note out of it and place it before him.

Tags : COURT   SUPREME COURT  

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